LAWS(CE)-2007-3-250

RAM RATNA WIRES LTD. Vs. CCEX

Decided On March 08, 2007
Ram Ratna Wires Ltd. Appellant
V/S
Ccex Respondents

JUDGEMENT

(1.) THIS is an appeal against the order of the Commissioner (Appeals) No. YPP/1007 and 1008/SRT/2002/4974 dated 23.10.2002.

(2.) HEARD both sides.

(3.) THE relevant facts, in brief, are as follows: