LAWS(CE)-2007-4-74

THIRD MEMBER ON REFERENCE : SHRI M.V. RAVINDRAN, MEMBER (J) GUJARAT SETCO CLUTCH LTD. Vs. COMMISSIONER OF C. EX., VADODARA

Decided On April 18, 2007

Third Member On Reference : Shri M.V. Ravindran, Member (J) Gujarat Setco Clutch Ltd. Appellant

V/S

Commissioner Of C. Ex., Vadodara Respondents

JUDGEMENT

(1.) THIS is an appeal against the order of Commissioner No. 40/VDR -II/MP/2004 dated 28 -10 -2004.

(2.) HEARD both sides.

(3.) THE relevant facts, in brief, are as follows:

Click here to view full judgment.

ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..

Read More

QUick Links

Get in Touch

Email

Sales: sales@the-laws.com
Support: info@the-laws.com

Contact Numbers

8000853936
9376168072

Address

27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.

Copyright © 2025 Regent Computronics Private Limited.