LAWS(CE)-2007-11-66

COMMISSIONER OF CUSTOMS, KANDLA Vs. RAM KRISHNA EXPORTS

Decided On November 26, 2007
COMMISSIONER OF CUSTOMS, KANDLA Appellant
V/S
Ram Krishna Exports Respondents

JUDGEMENT

(1.) THIS is an appeal by the department against the order of the Commissioner (Appeals) Nos. 391 to 392/2003/39 to 40(KDL)/Commr.(A)/Raj, dt. 22 -10 -2003.

(2.) HEARD both sides.

(3.) THE relevant facts, in brief, are as follows :