LAWS(CE)-2007-9-30

MICROSTAR COMPUTERS Vs. COMMISSIONER OF C. EX., VAPI

Decided On September 07, 2007
Microstar Computers Appellant
V/S
Commissioner Of C. Ex., Vapi Respondents

JUDGEMENT

(1.) THIS is an appeal against the order of the Commissioner (Appeals) No. MCRS/100/VAPI/2005, dt. 17 -3 -2005.

(2.) HEARD both sides.

(3.) THE relevant facts, in brief, are as follows : -