RAO INDUSTRIES Vs. COMMISSIONER OF C. EX., BANGALORE

Referred Judgements :-

BRITISH INDIA CORPORATION LTD. V. COLLECTOR [REFERRED TO]
IMPERIAL TRADING CO. V. COMMISSIONER [REFERRED TO]
MARGRA INDUSTRIES LTD. V. COMMISSIONER [REFERRED TO]
SAYED ABDUL SHAKOOR AND CO. V. COMMISSIONER [REFERRED TO]
GRINDLAYS BANK LIMITED VS. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL [REFERRED TO]
J K SYNTHETICS LIMITED VS. COLLECTOR OF CENTRAL EXCISE [REFERRED TO]
VADILAL INDUSTRIES LTD. VS. UNION OF INDIA [REFERRED TO]
CARBORANDUM UNIVERSAL LTD. VS. COMMISSIONER OF C. EX., COCHIN [REFERRED TO]
COMMISSIONER OF C. EX., BHUBANESWAR VS. KONARK TELEVISION LIMITED [REFERRED TO]
SAI BOTTLING CO. P. LTD. VS. COMMISSIONER OF CENTRAL EXCISE [REFERRED TO]