(1.) HEARD ld. SDR.
(2.) NONE appeared on behalf of the appellant.
(3.) THE appellant filed this appeal challenging the order passed by the Commissioner (Appeals) whereby the imposition of Service Tax in respect of the 'Mandap Keeper' was upheld.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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