JHUNJHUNWALA VANASPATI LTD. Vs. COMMISSIONER OF CUSTOMS, KANDLA

Referred Judgements :-

STEEL AUTHORITY OF INDIA LTD. V. COLLECTOR [RELIED ON]
WORLD WIDE TRADING EST PVT. LTD. V. COMMISSIONER [RELIED ON]
UNION OF INDIA VS. SAMPAT RAJ DUGAR [RELIED ON]
AGRIM SAMPADA LTD VS. UNION OF INDIA [RELIED ON]
DR. PRASAD VS. COLLECTOR OF CUS. AND C. EXCISE [RELIED ON]