LAWS(CE)-2006-11-89

MAHENDRA CHEMICALS Vs. COMMISSIONER (ADJ.), C. EX., AHMEDABAD

Decided On November 06, 2006
Mahendra Chemicals Appellant
V/S
Commissioner (Adj.), C. Ex., Ahmedabad Respondents

JUDGEMENT

(1.) THIS is an appeal filed against the Order -in -Original No. 04/Commissioner(Adjudication)/2005 dated 7 -3 -2005 passed by Commissioner of Central Excise (Adjudication), Ahmedabad.

(2.) HEARD both sides.

(3.) THE relevant facts of the case, in brief, are as follows.