(1.) THESE three appeals emanate from a common show cause notice, a common order -in -original and a common order -in -appeal of the Commissioner (Appeals)
(2.) HEARD both sides.
(3.) THE relevant facts, in brief, are as follows:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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