(1.) THESE two appeals are being disposed by this common order, as the issues involved in both the appeals are the same. Revenue is in appeal.
(2.) THE common facts in the two appeals are as under:
(3.) IN view of the findings, no merits are found in Revenue's appeal.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
Read More
Sales: sales@the-laws.com
Support: info@the-laws.com
8000853936
9376168072
27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.
LOGIN