(1.) THE facts leading to filing of these appeals are, in brief, as under.
(2.) HEARD both the sides.
(3.) MS . Sweta Bector, learned DR, defended the impugned order by reiterating the findings of the Commissioner.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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