(1.) THE issue referred to the Larger Bench in this case is as follows:
(2.) LD . counsel appearing on behalf of the assessee would draw our attention to the various circulars issued by the Board from time to time on the issue. They are:
(3.) 26/2006 -Cus., dated 26 -9 -2006
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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