LAWS(CE)-2013-6-57

ANDHRA PRADESH AVIATION ACADEMY Vs. C.C.E.

Decided On June 25, 2013
Andhra Pradesh Aviation Academy Appellant
V/S
C.C.E. Respondents

JUDGEMENT

(1.) LEARNED counsel on behalf of appellant submits a synopsis which, in our opinion, covers the issue before us and the same is reproduced as under: -