(1.) APPELLANT No. 1 is Dr. Asha Sivsankara Pillai (hereinafter referred to as Dr. Pillai). Appellant No. 2 is Shri Alex C. Joseph (hereinafter referred to as Alex).
(2.) THE brief facts of the case are -
(3.) AFTER hearing the appellants, the Commissioner held as follows :
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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