(1.) HEARD both sides. The lower authorities have denied credit on capital goods amounting to Rs. 82,750/ - and penalty of Rs. 10,000/ - has also been imposed in respect of two machineries : -
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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