(1.) HAVING examined the records and heard both the sides, we find that the appeal itself can be finally disposed of at this stage.
(2.) Accordingly, we allow the present application and proceed to deal with the appeal.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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