(1.) Revenue filed this appeal against the order in appeal whereby the penalty on Modvat credit was allowed on capital goods.
(2.) Heard both sides.
(3.) The Commissioner (Appeals) allowed the benefit of Modvat credit in respect of the capital goods purchase through job worker/contractor.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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