(1.) The appellants have been denied modvat credit on capital goods viz.:
(2.) After hearing both sides and considering the material on record it is found:
(3.) After setting aside the order appellant allowed with consequential benefit. (Pronounced in Court)
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
Read More
Sales: sales@the-laws.com
Support: info@the-laws.com
8000853936
9376168072
27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.
LOGIN