A.K. JEWELLERS Vs. COMMISSIONER OF CUSTOMS

Referred Judgements :-

PADIA SALES CORPORATION V. COLLECTOR OF CUSTOMS [REFERRED TO]
COLLECTOR OF CUSTOMS BOMBAY VS. ELEPHANTA OIL AND INDUSTRIES LIMITED BOMBAY [REFERRED TO]
SANKAR PANDI VS. UNION OF INDIA [REFERRED TO]
ALUKKAS EXPORTERS VS. COMMISSIONER OF CUSTOMS COIMBATORE [REFERRED TO]
K AND K GEMS VS. COMMISSIONER OF CUSTOMS [REFERRED TO]
KOTHARI FILAMENTS VS. COMMISSIONER OF CUSTOMS PORT CALCUTTA [REFERRED TO]
SKANTRONS (P) LTD VS. COLLECTOR OF CUSTOMS [REFERRED TO]
G.V. INTERNATIONAL VS. COMMISSIONER OF CUSTOMS [REFERRED TO]
HCL HEWLETT PACKARD LTD VS. COLLECTOR OF CUSTOMS [REFERRED TO]
PACIFIC INTERNATIONAL TRADERS VS. UNION OF INDIA [REFERRED TO]