(1.) Heard both the sides.
(2.) The appellants filed this appeal against order of the denial of modvat credit of Rs. 3,38,166 passed by the Commissioner (Appeals).
(3.) The Commissioner (Appeals), in the impugned order denied the modvat credit in respect of the above -mentioned amount has held as under:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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