ADITYA CEMENT Vs. CCE

Referred Judgements :-

CCE V. VIKARAM CEMENT [REFERRED TO]
CCE,GUNTUR V. KCP LIMITED [REFERRED TO]
COMMISSSIONER OF CENTRAL EXCISE COIMBATORE VS. JAWAHAR MILLS LIMITED [REFERRED TO]
JAYPEE REWA CEMENT VS. COMMISSIONER OF CENTRAL EXCISE M P [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. VISVESWARAYYA IRON AND STEEL LIMITED [REFERRED TO]
Commissioner of Income tax VS. Birla Jute and Industries LTD [REFERRED TO]
JAWAHAR MILLS LTD VS. COMMISSIONER OF CENTRAL EXCISE [REFERRED TO]
GLOBAL SUGAR LTD VS. COMMISSIONER OF CENTRAL EXCISE [REFERRED TO]
MALABAR CEMENTS LTD., PALAKKAD VS. COMMISSIONER OF CENTRAL [REFERRED TO]