REGENT COMPUTRONICS PVT. LTD.

PROFESSIONAL COURIERS Appellant

V/S

Commissioner Of Service Tax, Mumbai Respondents

Referred Judgements :-

ASSTT. COMMISSIONER OF CENTRAL EXCISE V. KRISHNA PODUVAL [REFERRED TO]
MANI ENGINEERING WORKS V. CCE,SALES [REFERRED TO]
CAPITAL COLOR LAB VS. CCE [REFERRED TO]

(1.) THE appeal is directed against Order -in -Original No. 17/STC/BR/10 -11, dated 8 -7 -2010 passed by Commissioner of Service Tax, Mumbai.

(2.) The facts arising for consideration of this case are as follows:

(3.) THE ld. AR appearing for the Revenue reiterates the findings of the adjudicating authority and pleads for upholding the same.