(1.) THIS appeal is filed by the Revenue against the order -in -appeal No. KS/292/Daman/2006, dated 31 -8 -2006.
(2.) NONE appeared on behalf of the respondents but the advocate on record has filed written submission.
(3.) HEARD the learned SDR and perused the record.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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