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LAWS(CE)-2011-1-105

IDEA CELLULAR LTD. Vs. COMMISSIONER OF C. EX.

Decided On January 13, 2011
Idea Cellular Ltd. Appellant
V/S
COMMISSIONER OF C. EX. Respondents

Referred Judgements :-

COCA COLA INDIA PVT. LTD. V. CCE,PUNE -III [REFERRED TO]
COMMISSIONER CENTRAL EXCISE VS. ULTRATECH CEMENT LTD. [REFERRED TO]
MONNET ISPAT AND ENERGY LTD VS. COMMISSIONER OF C. EX. [REFERRED TO]
CCE VS. RAIPUR ROTOCAST LTD. [REFERRED TO]

JUDGEMENT

(1.) THE Appellant are providing the taxable service of mobile tele communication.

(2.) Heard both the sides.

(3.) I have carefully considered the submissions from both the sides and perused the records.

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ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..

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