MAHASEMAM TRUST Vs. COMMISSIONER OF C. EX., MADURAI
Decided On June 13, 2011
Mahasemam Trust Appellant
V/S
Commissioner Of C. Ex., Madurai Respondents
JUDGEMENT
(1.) HEARD both sides on the application for waiver of pre -deposit of Service tax of Rs. 98,57,126/ - together with interest - - the amount stands confirmed under the 'Banking and other financial services.'