COMMISSIONER OF C. EX., MYSORE Vs. SUDARSHAN TELECOM

JUDGEMENT

(1.) MISCELLANEOUS application No. E/Misc./258/10 is filed by the Revenue for withdrawal of appeal No. E/874/10. The application for withdrawal of appeal is allowed and appeal No. E/874/10 is dismissed as withdrawn.

(2.) APPLICATIONS for condonation of delay in filing the supplementary appeals are filed by the Revenue in respect of appeals No. E/875 -876/10.

(3.) HEARD both sides and perused the records.