COMMISSIONER OF C. EX. Vs. HOME FASHION INTERNATIONAL

JUDGEMENT

(1.)

(2.) ST /487/2010 is by the department against the order of the Commissioner (Appeals) No. 61/10 dated 22 -4 -10. Cross -objection No. ST/CO/39/10 is connected to this appeal.

(3.) THE department has filed this appeal seeking for setting aside the order of the Commissioner (A) and restoring the order of the original authority.