PRINTO INDIA GRAPHICS (P) LIMITED Vs. CCE

Referred Judgements :-

DIPEN TEXTILES (P) LTD. V. CCE [REFERRED TO]
JOHNSON AND JOHNSON LTD. V. COLLECTOR OF CENTRAL EXCISE [REFERRED TO]
KORES INDIA LTD. V. CCE [REFERRED TO]
CCE,CHENNAI V. GAUTAM OFFSET [REFERRED TO]
ANIL DANG V. CCE [REFERRED TO]
COLLECTOR V. PRINTORIUM [REFERRED TO]
COMMISSIONER OF SALES TAX U P VS. MODI SUGAR MILLS LIMITED [REFERRED TO]
INDIAN ALUMINIUM CABLES LIMITED VS. UNION OF INDIA [REFERRED TO]
LAMINATED PACKINGS PRIVATE LIMITED VS. COLLECTOR OF CENTRAL EXCISE GUNTUR [REFERRED TO]
METAGRAPHS PVT LIMITED VS. COLLECTOR OF CENTRAL EXCISE BOMBAY [REFERRED TO]
UNION OF INDIA VS. J G GLASS INDUSTRIES LIMITED [REFERRED TO]
B R ENTERPRISES VS. STATE OF UTTAR PRADESH [REFERRED TO]
COLLECTOR OF CUSTOMS AND CENTRAL EXCISR MADRAS VS. PAPER PRODUCTS LIMITED [REFERRED TO]
MAFATLAL INDUSTRIES LIMITED VS. NADIAD NAGAR PALIKA [REFERRED TO]
CULCUTTA GUJARAT EDUCATION SOCIETY VS. CALCUTTA MUNICIPAL CORPORATION [REFERRED TO]
COMMISSIONER OF CENTRAL EXCISE VS. S R TISSUES PVT LTD [REFERRED TO]
COMMISSIONER OF CENTRAL EXCISE VS. TARPAULIN INTERNATIONAL [REFERRED TO]
UNION OF INDIA VS. INDSWIFT LABORATORIES LTD [REFERRED TO]
PARLE PRODUCTS PVT LTD VS. UNION OF INDIA [REFERRED TO]
COMMISSIONER OF CENTRAL EXCISE VS. GTC INDUSTRIES LTD [REFERRED TO]
HEADWAY LITHOGRAPHIC CO VS. CCE [REFERRED TO]
S R FOILS LTD NEW DELHI VS. CCE NEW DELHI [REFERRED TO]
RAM PACKAGING VS. COMMISSIONER OF CENTRAL EXCISE [REFERRED TO]
COLLECTOR OF CENTRAL EXCISE VS. TECHNOWELD INDUSTRIES [REFERRED TO]
RAMSAY INDIA (PVT.) LTD VS. COLLECTOR OF CENTRAL EXCISE [REFERRED TO]
COLLECTOR OF CENTRAL EXCISE VS. PRINTORIUM [REFERRED TO]
S.R. TISSUES (P) LTD VS. COMMISSIONER OF CENTRAL EXCISE [REFERRED TO]
COMMISSIONER OF CENTRAL EXCISE VS. SWARAJ MAZDA LTD. [REFERRED TO]