INSTRUMENTATION LTD. Vs. COMMISSIONER OF CENTRAL EXCISE

Referred Judgements :-

VARASUKHI AND CO. V. PROVINCE OF MADRAS [REFERRED TO]
CUSTOMS AND EXCISE COMMISSIONER V. BRITISH TELECOMMUNICATIONS PLC. [REFERRED TO]
TRANSFORMERS AND ELECTRICALS KERALA V. CCE [REFERRED TO]
NOKIA (INDIA) (P.) LTD. V. CCE [REFERRED TO]
CCE V. KERALA STATE ELECTRICITY BOARD [REFERRED TO]
AIR CONDITIONER CO. OF INDIA V. CCE [REFERRED TO]
STATE OF MADRAS VS. CANNON DUNKERLEY AND CO MADRAS LIMITED [REFERRED TO]
GOVERNMENT OF ANDHRA PRADESH VS. GUNTUR TOBACCOS LTD [REFERRED TO]
PATIIAIK AND CO VS. STATE OF ORISSA [REFERRED TO]
SENTINEL ROLLING SHUTTERS AND ENGINEERING COMPANY PRIVATE LIMITED VS. COMMISSIONER OF SALES TAX [REFERRED TO]
STATE OF TAMIL NADU VS. ANANDAM VKWANATHAN [REFERRED TO]
GANNON DUNKERLEY AND CO LARSEN AND TOUBRO LIMITED VS. STATE OF RAJASTHAN [REFERRED TO]
KUBHAYAMMED VS. STATE OF KERALA [REFERRED TO]
TAMIL NADU KALYANA MANDAPAM ASSOCIATION VS. UNION OF INDIA [REFERRED TO]
GEO MILLER AND COMPANY PRIVATE LIMITED VS. STATE OF MADHYA PRADESH [REFERRED TO]
BHARAT SANCHAR NIGAM LTD. V. UNION OF INDIA [REFERRED TO]
SOUTHERN PETROCHEMICAL INDUSTRIES CO LTD VS. ELECTRICITY INSPECTOR AND E T I O [REFERRED TO]
FEDERATION OF HOTELS AND RESTAURANTS ASSOCIATION OF INDIA VS. UNION OF INDIA [REFERRED TO]
MOHANLAL JOGANI RICE AND ATTA MILLS VS. STATE OF ASSAM [REFERRED TO]
A S Krishna AND Co Guntur VS. State of Andhra [REFERRED TO]
D MASANDA AND CO VS. COMMISSIONER OF SALES TAX [REFERRED TO]
UNITED BLEACHERS LIMITED VS. STATE OF MADRAS [REFERRED TO]
M N Dastur AND Company LTD VS. Union of India UOI [REFERRED TO]
INDIAN NATIONAL SHIPOWNERS ASSOCIATION VS. UNION OF INDIA [REFERRED TO]
TATA IRON AND STEEL CO. LTD. V. UNION OF INDIA [REFERRED TO]
FOSTER WHEELER ENERGY LTD VS. CCE AND C [REFERRED TO]
TRANSWEIGH INDIA LTD VS. COMMISSIONER OF CENTRAL EXCISE [REFERRED TO]
DAELIM INDUSTRIAL CO. VS. CCE [REFERRED TO]
LARSEN AND TOUBRO LTD. VS. CCE [REFERRED TO]
INDIAN FARMERS FERTILIZER CO-OPERATIVE LTD. VS. COMMISSIONER OF CENTRAL EXCISE [REFERRED TO]
COMMISSIONER OF CENTRAL EXCISE VS. BSBK PVT. LTD. [REFERRED TO]
SUNIL HI-TECH ENGINEERS LTD. VS. COMMISSIONER OF C. EX. [REFERRED TO]