COMMISSIONER OF CUSTOMS, GUNTUR Vs. SAMEERA TRADING COMPANY

Referred Judgements :-

SENKA CARBON PVT. LTD. V. COMMISSIONER [RELIED ON]
COMMISSIONER V. HERO HONDA MOTORS LTD. [RELIED ON]
COMMISSIONER V. AMAN MEDICAL PRODUCTS [REFERRED TO]
COLLECTOR OF CENTRAL EXCISE KANPUR VS. FLOCK INDIA PRIVATE LIMITED C 7 PANKI INDUSTRIAL AREA KANPUR [REFERRED TO]
KARNATAKA POWER CORPORATION LIMITED VS. COMMISSIONER OF CUSTOMS APPEALS CHENNAI [REFERRED TO]
PRIYA BLUE INDUSTRIES LIMITED VS. COMMISSIONER OF CUSTOMS PREVENTIVE [REFERRED TO]
MAC & MEGHA AGRO EQUIPMENTS (P) LTD. VS. COMMR. OF CUS., COCHIN [REFERRED TO]
KERALA HORTICULTURE DEVELOPMENT PROGRAMME VS. CC, COCHIN [REFERRED TO]
JINDAL VIJAYANAGAR STEELS LTD. VS. COMMISSIONER OF CUS., MANGALORE [REFERRED TO]
ADITYA BIRLA NUVO LIMITED VS. COMMISSIONER OF CUSTOMS, BANGALORE [RELIED ON]
BIRLA JUTE MANUFACTURING CO. LTD VS. COLLECTOR OF CUSTOMS [REFERRED TO]
VST INDUSTRIES LTD. VS. COMMISSIONER OF CUSTOMS [RELIED ON]
SUPER CASSETTES INDUSTRIES LTD. VS. COMMISSIONER OF CUSTOMS [REFERRED TO]
HIS AUTOMOTIVES LTD. VS. COMMISSIONER OF C. EX. [REFERRED TO]