LAWS(CE)-2010-10-6

SAFE PACKAGING SYSTEMS Vs. COMMISSIONER OF CUSTOMS, KOCHI

Decided On October 29, 2010
Safe Packaging Systems Appellant
V/S
Commissioner of Customs, Kochi Respondents

JUDGEMENT

(1.) THIS stay petition is directed for the waiver of pre -deposit of an amount of Rs. 26,223/ -.

(2.) THE appellant is absent.

(3.) THERE is an application from the advocate on records for adjournment of the matter. Since the matter is of 2009, we decline to give adjournment and take up the stay petition for disposal.