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LAWS(CE)-2010-4-106
GANESH PACKERS Vs. CCE
Decided On April 20, 2010
Ganesh Packers
Appellant
V/S
CCE
Respondents
Referred Judgements :-
CCE,AHMEDABAD V. VIVEK DYECHEM INDS. PVT. LTD.
[REFERRED TO]
AGARWAL FOUNDARIES VS. COMMISSIONER OF C. EX., HYDERABAD
[REFERRED TO]
GEEKAY WIRES PVT. LTD. VS. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD
[REFERRED TO]
SHIVALI UDYOG (I) LTD. VS. COMMISSIONER OF C. EX.
[REFERRED TO]
AAR KAY INDUSTRIES VS. COMMISSIONER OF CENTRAL EXCISE
[REFERRED TO]
AGARWAL PHARMACEUTICALS VS. COMMISSIONER OF CENTRAL EXCISE, DELHI-I
[REFERRED TO]
JUDGEMENT
(1.) THE facts leading to this appeal are, in brief, as under:
(2.) HEARD both sides.
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