ABB LTD. Vs. COMMISSIONER OF SERVICE TAX

Referred Judgements :-

HINDUSTAN SHIPYARD V. STATE OF AP [REFERRED TO]
BHARATH SANCHAR NIGAM LTD. AND ANR. V. UOI AND ORS. [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. SUNDWIGER EMFG AND CO [REFERRED TO]
C.S.T. VS. Turbotech Precision Engineering Pvt. Ltd. [REFERRED TO]
THIRD MEMBER ON REFERENCE : SHRI S.S. KANG, VICE-PRESIDENT JYOTI LIMITED VS. COMMISSIONER OF C. EX., VADODARA [REFERRED TO]
BLUE STAR LTD. VS. COMMISSIONER OF C. EX., HYDERABAD-II [REFERRED TO]
AIR LIQUIDE ENGG. INDIA P. LTD. VS. C.C. & C. E., HYDERABAD-II [REFERRED TO]
COMMR. OF SERVICE TAX, BANGALORE VS. MURALI SESH ENVIRO ENGINEERS [REFERRED TO]
DAELIM INDUSTRIAL CO. VS. CCE [REFERRED TO]
DIEBOLD SYSTEMS (P) LTD. VS. COMMISSIONER OF SERVICE TAX [REFERRED TO]