LAWS(IT)-2015-1-269

SATYABRATA MUKHERJEE Vs. INCOME TAX OFFICER

Decided On January 13, 2015
SATYABRATA MUKHERJEE Appellant
V/S
INCOME TAX OFFICER Respondents

JUDGEMENT

(1.) THIS appeal by the assessee is directed against the order of Commissioner of Income Tax (Appeals) -XIV, Kolkata dated 05 -09 -2012 and pertains to assessment year 2007 -08.

(2.) GROUNDS of appeal is as under: -

(3.) FOR that Officers of the department should not take advantage of assessee's bonafide ignorance of law.