JAI KUMAR GOLANI Vs. THE DCIT

JUDGEMENT

(1.) THIS is a group of appeals some filed by the revenue and some by assessees against different orders of the ld. CIT(A) -1, Jaipur dated 01 -03 -2011 and 10 -03 -2011 for AY 2006 -07. As the issues are common and the assessee's belong to same group; this set of appeals is being disposed of by this common order for the sake of convenience. Respective grounds are as under:

(2.) 1 Ground raised by the assessee i.e. Shri Jai Kumar Golani: - -

(3.) 1 Ground raised by the Revenue in the case of Shri Prakash Chand Golani: - -