SCOOTERS INDIA LIMITED Vs. DY. C.I.T.

Referred Judgements :-

CIT VS. TAJ INTERNATIONAL JEWELLERS [REFERRED TO]
COMMISSIONER OF INCOME TAX BOMBAY CITY 1 BOMBAY VS. CIBA OF INDIA LIMITED [REFERRED TO]
S A BUILDERS LTD VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
HIRA LALL AND SONS VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. H R SUGAR FACTORY PRIVATE LIMITED [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. UTTAR PRADESH ELECTRONIC CORPORATION LTD [REFERRED TO]
TRACO CABLE COMPANY LIMITED VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
K SOMASUNDARAM VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
FAB INDIA OVERSEAS PVT. LTD VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. CADILA HEALTHCARE LTD [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. CLARIS LIFESCIENCES LTD. [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. ABHISHEK INDUSTRIES LTD. [REFERRED TO]