(1.) ALL these appeals pertain to the same assessee on similar issues, so they are being disposed off by this common order.
(2.) IN ITA No. 1961/PN/2012, the assessee has filed the appeal on the following grounds.
(3.) THE learned CIT(A) erred in confirming that:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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