VENUS WOOLLEN MILLS Vs. COMMISSIONER OF INCOME TAX

Referred Judgements :-

ACTION ELECTRICALS V. DY. CIT [REFERRED TO]
RAMPYARI DEVI SARAOGI VS. COMMISSIONER OF INCOME TAX WEST BENGAL [REFERRED TO]
TARA DEVI AGGARWAL VS. COMMISSIONER OF INCOME TAX WEST BENGAL CALCUTTA [REFERRED TO]
COMMISSIONER OF CUSTOMS MUMBAI VS. TOYO ENGINEERING INDIA LIMITED [REFERRED TO]
SOUTH INDIA INSURANCE COMPANY LIMITED VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
COMMISSIONER OF INCOME-TAX VS. NAMDHARI SEEDS PVT LTD [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. INFOSYS TECHNOLOGIES LTD [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. GABRIEL INDIA LIMITED [REFERRED TO]
AXIA ENGG. WORKS VS. COMMISSIONER OF INCOME TAX [REFERRED TO]