MINDTECK (INDIA) LTD. Vs. INCOME TAX OFFICER

Referred Judgements :-

KARLE INTERNATIONAL (P.) LTD. V. ASSTT. CIT [REFERRED TO]
BIOCON LTD. V. DY. CIT [REFERRED TO]
NAVNIT LAL C JAVERI VS. K K SEN APPELLATE ASSISTANT COMMISSIONER OF INCOME TAX BOMBAY [REFERRED TO]
ELLERMAN LINES LIMITED VS. COMMISSIONER OF INCOME TAX WEST BENGAL CALCUTTA [REFERRED TO]
K P VARGHESE VS. INCOME TAX OFFICER ERNAKULAM [REFERRED TO]
KESHAVJI RAVJI AND CO VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
C B GAUTAM VS. UNION OF INDIA [REFERRED TO]
UCO BANK CALCUTTA VS. COMMISSIONER OF INCOME TAX WEST BENGAL [REFERRED TO]
CATHOLIC SYRIAN BANK LTD VS. COMMISSIONER OF INCOME TAX THRISSUR [REFERRED TO]
HINDUSTAN UNILEVER LIMITED VS. DEPUTY COMMISSIONER OF INCOME TAX [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. BLACK AND VEATCH CONSULTING PVT.LTD [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. GALAXY SURFACTANTS LTD [REFERRED TO]
CIT VS. TEI TECHNOLOGIES PVT LTD [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. YOKOGAWA INDIA LTD [REFERRED TO]