PRADEEP AMRUTLAL RUNWAL Vs. TAX RECOVERY OFFICER

Referred Judgements :-

COMMISSIONER OF INCOME TAX MADRAS VS. M GANAPATHI MUDALIAR [REFERRED TO]
COMMISSIONER OF INCOME TAX WEST BENGAL VS. DURGA PRASAD MORE [REFERRED TO]
CHUHARMAL S O TAKARMAL MOHNANI VS. COMMISSIONER OF INCOME TAX M P BHOPAL [REFERRED TO]
SUMATI DAYAL VS. COMMISSIONER OF INCOME TAX BANGALORE [REFERRED TO]
ADDITIONAL COMMISSIONER OF INCOME TAX VS. LATA MANGESHKAR MISS [REFERRED TO]
VASANTIBAI N SHAH SMT VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
GREEN VALLEY BUILDERS VS. COMMISSIONER OF INCOME TAX THIRUVANANTHAPURAM [REFERRED TO]
COMMISSIONER OF INCOME-TAX VS. LACHHMAN DASS OSWAL [REFERRED TO]
HIMMATRAM LAXMINARAIN VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
DHUNJIBHOY STUD AGRICULTURAL FARM VS. DEPUTY COMMISSIONER OF INCOME TAX [REFERRED TO]