INCOME TAX OFFICER Vs. KURA HOMES PVT. LTD.

Referred Judgements :-

CIT V. G.R. DEVELOPERS [REFERRED TO]
CIT V. ANRIYA PROJECT MANAGEMENT SERVICES (P.) LTD. [REFERRED TO]
CIT V. TARNETAR CORPN. [REFERRED TO]
UNION OF INDIA VS. KAUMUDINI NARAYAN DALAL [REFERRED TO]
BERGER PAINTS INDIA LIMITED VS. COMMISSIONER OF INCOME TAX CALCUTTA [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. NEO POLY PACK P LIMITED [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. A R J SECURITY PRINTERS [REFERRED TO]
COMMISSIONER OF INCOME TAX II PUNE VS. BRAHMA ASSOCIATES [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. ANRIYA PROJECT MANAGEMENT SERVICES P LTD [REFERRED TO]
MANAN CORPORATION VS. ASSISTANT COMMISSIONER OF INCOME TAX [REFERRED TO]