LML LTD. Vs. JOINT COMMISSIONER OF INCOME TAX

Referred Judgements :-

BRITISH INSULATED AND HELSBY CABLES LTD. V. ATHERTON [REFERRED TO]
CIT V. AKKAMAMBA TEXTILES LTD. [REFERRED TO]
CIT V. MAHAVIR ALUMINIUM LTD. [REFERRED TO]
MAHINDRA AND MAHINDRA LTD. V. DEPUTY CIT [REFERRED TO]
CIT V. VARDHMAN POLYTEX LTD. [REFERRED TO]
KOYA CONSTRUCTIONS P. LTD. V. DEPUTY CIT [REFERRED TO]
HERCULES PIGMENT INDUSTRY V. ITO [REFERRED TO]
COMMISSIONER OF INCOME TAX WEST BENGAL VS. CALCUTTA AGENCY LIMITED [REFERRED TO]
EASTERN INVESTMENTS LIMITED VS. T COMR OF INCOME TAX WEST BENGAL BMP [REFERRED TO]
ASSAM BENGAL CEMENT CO LIMITED VS. COMMR OF INCOME TAX WEST BENGAL [REFERRED TO]
A V THOMAS AND CO LTD VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
COMMISSIONER OF INCOME TAX KERALA VS. MALAYALAM PLANTATION LTD [REFERRED TO]
COMMISSIONER OF INCOME TAX BOMBAY IN BOTH APPEALS VS. WALCHAND AND CO PRIVATE LTD [REFERRED TO]
J K WOOLLEN MANUFACTURERS VS. COMMISSIONER OF INCOME TAX U P [REFERRED TO]
COMMISSIONER OF INCOME TAX CALCUTTA VS. BIRLA HOUSE PRIVATE LIMITED [REFERRED TO]
LACHMINARAYAN MADAN LAL VS. COMMISSIONER OF INCOME TAX WEST BENGAL [REFERRED TO]
CHOWRINGHEE SALES BUREAU PRIVATE LIMITED VS. COMMISSIONER OF INCOME TAX WEST BENGAL [REFERRED TO]
CHALLAPALLI SUGAR LIMITED C I T CENTRAL CALCUTTA VS. COMMISSIONER OF INCOME TAX A P HYDERABAD:HINDUSTAN PETROLEUM CORPORATION LTD [REFERRED TO]
SASSOON J DAVID AND CO PVT LIMITED BOMBAY SASSOON J DAVID AND CO PVT LIMITED BOMBAY VS. COMMISSIONER OF INCOME TAX BOMBAY:C I T BOMBAY [REFERRED TO]
EMPIRE JUTE COMPANY LIMITED VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
COMMISSIONER OF INCOME TAX CALCUTTA VS. BRITISH PAINTS INDIA LIMITED [REFERRED TO]
ESCORTS LIMITED GODREJ SOAPS LIMITED VS. UNION OF INDIA [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. SIWAKAMI MILLS LIMITED [REFERRED TO]
HASIMARA INDUSTRIES LIMITED VS. COMMISSIONER OF INCOME TAX W B [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. TATA IRON AND STEEL COMPANY LIMITED [REFERRED TO]
MOHAMMAD RAFI VS. STATE OF UTTAR PRADESH [REFERRED TO]
COMMISSIONER OF INCOME TAX DELHI VS. HINDUSTAN TIMES LTD [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. INDO NIPPON CHEMICALS COMPANY LIMITED [REFERRED TO]
BRITANNIA INDUSTRIES LTD VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
S A BUILDERS LTD VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
COMMISSIONER OF INCOME TAX COIMBATORE VS. LAKSHMI MACHINE WORKS [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. NAVSARI COTTON AND SILK MILLS LIMITED [REFERRED TO]
SHAHIBAG ENTREPRENEURS PRIVATE LIMITED VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
VIKRAM MILLS LIMITED VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
DEPUTY COMMISSIONER OF INCOME TAX VS. CORE HEALTHCARE LIMITED [REFERRED TO]
HYLAM LIMITED VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
PRAGA TOOLS LIMITED VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
STEEL CONTAINERS LTD VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
LORDS DAIRY FARM LIMITED VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
JCT LTD VS. Deputy Commissioner of Income Tax [REFERRED TO]
MEHTA J R VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. INTER LINK TRADERS PRIVATE LIMITED [REFERRED TO]
GODAVARI SUGAR MILLS LIMITED VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. TATA CHEMICALS LIMITED [REFERRED TO]
VOLTAS LIMITED VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
CIBA OF INDIA LIMITED VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
MELMOULD CORPORATION VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
RAM BAHADUR THAKUR LIMITED VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
STANDARD MILLS COMPANY LIMITED VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. OCEAN CARRIERS PVT LIMITED [REFERRED TO]
RAMANAND SAGAR VS. DEPUTY COMMISSIONER OF INCOME TAX [REFERRED TO]
NIEMLA TEXTILE FINISHING MILLS P LTD VS. COMMISSIONER OF INCOME-TAX [REFERRED TO]
DY CIT VS. UTTAM STEEL LTD [REFERRED TO]
COMMISSIONER OF INCOME-TAX, BOMBAY PRESIDENCY VS. AHMEDABAD NEW COTTON MILLS CO LTD [REFERRED TO]
COMMISSIONER OF INCOME TAX-6 VS. MAHALAXMI GLASS WORKS PVT. LTD. [REFERRED TO]
VARDHMAN POLYTEX LTD., LUDHIANA VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
ARLABS LTD. VS. DEPUTY COMMISSIONER OF INCOME TAX [REFERRED TO]