ITO-13(2)(4), MUMBAI Vs. SAJJANKUMAR DIDWANI

Referred Judgements :-

COMMISSIONER OF INCOME TAX WEST BENGAL VS. CALCUTTA AGENCY LIMITED [REFERRED TO]
PHOOL CHAND BAJRANG LAL VS. INCOME TAX OFFICER [REFERRED TO]
NEDUNGADI BANK LIMITED VS. K P MADHAVANKUTTY [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. P MOHANAKALA [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. SHRI VARDHMAN OVERSEAS LTD [REFERRED TO]
CIT VS. CHIPSOFT TECHNOLOGY PVT LTD [REFERRED TO]
KESORAM INDUSTRIES AND COTTON MILLS LTD VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. KAMARAJA PANDIAN S [REFERRED TO]