INDIAN CHAMBER OF COMMERCE Vs. INCOME TAX OFFICER

Referred Judgements :-

PHD CHAMBERS OF COMMERCE & INDUSTRY V. DIRECTOR OF IT (EXEMPTIONS) [REFERRED TO]
COMMISSIONER OF INCOME TAX MADRAS IN ALL APPEALS VS. ANDHRA CHAMBER OF COMMERCE MADRAS IN ALL THE APPEALS [REFERRED TO]
STATE OF GUJARAT VS. RAIPUR MANUFACTURING COMPANY LIMITED [REFERRED TO]
EAST INDIA INDUSTRIES MADRAS PRIVATE LIMITED MADRAS VS. COMMISSIONER OF INCOME TAX MADRAS [REFERRED TO]
COMMISSIONER OF INCOME TAX ANDHRA PRADESH VS. DHARMA REDDY MORTHAD [REFERRED TO]
SOLE TRUSTEE LOK SHIKSHANA TRUST VS. COMMISSIONER OF INCOME TAX MYSORE [REFERRED TO]
INDIAN CHAMBER OF COMMERCE C I T KERALA ERNAKULAM VS. COMMISSIONER OF INCOME TAX WEST BENGAL II CALCUTTA:COCHIN CHAMBER OF COMMERCE AND INDUSTRY COCHIN [REFERRED TO]
BOARD OF REVENUE VS. A M ANSARI [REFERRED TO]
COMMISSIONER OF INCOME TAX KERALA VS. DHARMODAYAM AND CO KERALA [REFERRED TO]
DHARMADEEPTI ALWAYE KERALA VS. COMMISSIONER OF INCOME TAX KERALA [REFERRED TO]
COMMISSIONER OF INCOME TAX NEW DELHI VS. FEDERATION OF INDIAN CHAMBERS OF COMMERCE AND INDUSTRIES NEW DELHI [REFERRED TO]
RADHASOAMI SATSANG SAOMIBAGH AGRA VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
DELHI STOCK EXCHANGE ASSOCIATION LIMITED VS. COMMISSIONER OF INCOME TAX NEW DELHI [REFERRED TO]
COMMISSIONER OF SALES TAX VS. SAI PUBLICATION FUND [REFERRED TO]
COMMISSIONER OF SALES TAX VS. SAI PUBLICATION FUND [REFERRED TO]
BHARAT DEVELOPMENT P LIMITED VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
ADDITIONAL COMMISSIONER OF INCOME TAX VS. DELHI BRICK KILN OWNERS ASSOCATION [REFERRED TO]
TRUCK POPERATORS UNION VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA VS. DIRECTOR GENERAL OF INCOME TAX EXEMPTIONS [REFERRED TO]
DIRECTOR OF INCOME TAX EXEMPTIONS VS. INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA [REFERRED TO]
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. COCHIN CHAMBER OF COMMERCE AND INDUSTRY [REFERRED TO]
BAUN FOUNDATION TRUST VS. CHIEF COMMISSIONER OF INCOME TAX 1 [REFERRED TO]
BIHAR INSTITUTE OF MINING AND MINE SURVEYING VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
(MAULANA) MOHAMMAD IBRAHIM RIZA MALAK VS. COMMISSIONER OF INCOME-TAX, NAGPUR [REFERRED TO]