(1.) Introduction
(2.) Approve the capital cost incureed in creation of transmission assets for the purpose of tariff determination.
(3.) Pardon the delay in submission of the Transmission Licence application;.."
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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