AJANTA PRIVATE LIMITED Vs. RELIANCE INFRASTRUCTURE LTD

JUDGEMENT

(1.) M/s Ajanta Private Limited (APL), Orpat Industrial Estate, Rajkot Highway, Morbi, Gujarat has filed a Petition on 25 September, 2014 under Regulation 44.4 of the MERC (Distribution Open Access (DOA)) Regulations, 2014 seeking deferral of implementation of the Regulations and related reliefs. M/s Westin Mumbai Garden City (WMGC) (a Unit of Oberoi Realty Ltd.), International Business Park, Goregaon, Mumbai has also filed a similar Petition on 7 October, 2014.

(2.) The Petitioners have made the following prayers:

(3.) The facts of the case as stated in the Petitions are as follows: