(1.) Heard learned counsel for the parties.
(2.) By means of this writ petition, petitioner has sought quashing of impugned F.I.R. dated 28.04.2019, being F.I.R. No. 0084 of 2019, under Sections 419, 420, 467, 468, 471 and 120-B I.P.C., registered at Police Station Premnagar, District Dehradun.
(3.) A compounding application, jointly signed by counsel for the complainant (respondent No. 3) and counsel for the petitioner has been filed duly supported by affidavits of petitioner and respondent No. 3 (complainant).