VIPUL JAIN Vs. STATE OF UTTARAKHAND

Referred Judgements :-

DAVIES VS. POWELL [REFERRED TO]
PADFIELD VS. MINISTER OF AGRICULTURE,FISHERIES AND FOOD [REFERRED TO]
SONI KUMARI VS. DEEPAK KUMAR [REFERRED TO]
STATE OF J AND K VS. A.R. ZAKKI [REFERRED TO]
STATE OF A.P. VS. P. LAXMI DEVI [REFERRED TO]
PUBLIC INTEREST FOUNDATION VS. UNION OF INDIA [REFERRED TO]
STATE OF MADRAS VS. V.G. ROW [REFERRED TO]
COMISSIONER OF POLICE BOMBAY VS. GORDHANDAS BHANJI [REFERRED TO]
N P PONNUSWAMI THE UNION OF INDIA AND STATE OF MADHYA BHARAT VS. RETURNING OFFICER NAMAKKAL CONSTITUENCY NAMAKKAL SALEM DIST :RETURNING OFFICER NAMAKKAL CONSTITUENCY NAMAKKAL SALEM DIST [REFERRED TO]
DWARKA NATH VS. INCOME TAX OFFICER SPECIAL CIRCLE D WARD KANPUR [REFERRED TO]
SHIVDEO SINGH VS. STATE OF PUNJAB [REFERRED TO]
SAMANT N BALKRISHNA VS. GEORGE FERNANDEZ [REFERRED TO]
RUSTOM CAVASJEE COOPER RUSTOM CAVASJEE COOPER T M GURUBUXANI VS. UNION OF INDIA [REFERRED TO]
NARINDER CHAND HEM RAJ AND VS. LT GOVERNOR ADMINISTRATOR UNION TERRITORY HIMACHAL PRADESH [REFERRED TO]
HIS HOLINESS KESAVANANDA BHARATI SRIPADAGALVARU SHRI RAGHUNATH RAO GANPAT RAO N H NAWAB MOHAMMAD IFTIKHAR ALI KHAN SHETHIA MINING AND MANUFACTURING CORPORATION LIMITED THE ORIENTAL GOAL GO LIMITED VS. STATE OF KERALA:UNION OF INDIA [REFERRED TO]
HOCHTIEF GAMMON VS. STATE OF ORISSA [REFERRED TO]
STATE OF ANDHRA PRADESH VS. T GOPALAKRISHNAN MURTHI [REFERRED TO]
JASBHAI MOTIBHAI DESAI VS. ROSHAN KUMAR HAJI BASHIR AHMED [REFERRED TO]
ALL PARTY HILL LEADERS CONFERENCE SHILLONG VS. CAPTAIN W A SANGMA [REFERRED TO]
MOHINDER SINGH GILL VS. CHIEF ELECTION COMMISSIONER NEW DELHI [REFERRED TO]
LAKSHMI CHARAN SEN ELECTION COMMISSION A K M HASSAN UZZAMAN VS. A K M HASSAN UZZAMAN:A K M HASSAN UZZAMAN:UNION OF INDIA [REFERRED TO]
STATE OF GUJARAT MATHURADAS MOHAN LAL KEDIA VS. RAMAN LAL KESHAV LAL SONI:SH S D MUNSHAW [REFERRED TO]
DEENA ALIAS DEEN DAYAL LAL CHAND MISRA HAZAMOHIDEEN AMAR SINGH VS. UNION OF INDIA [REFERRED TO]
STATE OF UTTAR PRADESH VS. DISTRICT JUDGE UNNAO [REFERRED TO]
A C JOSE VS. SIVAN PILLAI [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. A PARENT OF A STUDENT OF MEDICAL COLLEGE SIMLA [REFERRED TO]
KANHIYA LAL OMAR VS. R K TRIVEDI [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. UMED RAM SHARMA [REFERRED TO]
COMPTROLLER AND AUDITOR GENERAL OF INDIA GIAN PRAKASH NEW DELHI VS. K S JAGANNATHAN [REFERRED TO]
ASIF HAMEED STATE OF JAMMU AND KASHMIR RAJEEV MAHAJAN JYOTI KUMARI VS. STATE OF JAMMU AND KASHMIR:RAJEEV MAHAJAN:STATE OF JAMMU AND KASHMIR:STATE OF JAMMU AND KASHMIR [REFERRED TO]
SUPREME COURT EMPLOYEES WELFARE AS SOCIATION SUPREME COURT FOURTH CLASS EM PLOYEES WELFARE ASSOCIATION S P JAIN VS. UNION OF INDIA [REFERRED TO]
S S DHANOA VS. UNION OF INDIA [REFERRED TO]
UNION OF INDIA VS. DEOKI NANDAN AGGARWAL [REFERRED TO]
STATE OF PUNJAB VS. SURINDERKUMAR [REFERRED TO]
GADAKH YASHWANTRAO KANKARRAO VS. E V ALIAS BALASAHEB VIKHE PATIL [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. MAHENDRA PAL [REFERRED TO]
STATE OF HARYANA VS. NARESH KUMAR BALI [REFERRED TO]
T N SESHAN CHIEF ELECTION COMMISSIONER OF INDIA CHO S RAMASWAMY B K RAI COMMON CAUSE A REGISTERED SOCIETY VS. UNION OF INDIA :UNION OF INDIA :UNION OF INDIA [REFERRED TO]
STATE OF MAHARASHTRA VS. MANUBHAI PRAGAJI VASHI [REFERRED TO]
B C CHATURVEDI UNION OF INDIA VS. UNION OF INDIA [REFERRED TO]
VISHAKA VS. STATE OF RAJASTHAN [REFERRED TO]
COMMON CAUSE A REGISTERED SOCIETY VS. UNION OF INDIA [REFERRED TO]
CHAIRMAN GRID CORPORATION OF ORISSA LIMITED GRIDCO VS. SUKAMANI DAS [REFERRED TO]
UT CHANDIGARH VS. AVTAR SINGH [REFERRED TO]
ROSHAN DEEN VS. PREETI LAL [REFERRED TO]
UNION OF INDIA VS. ASSOCIATION FOR DEMOCRATIC REFORMS [REFERRED TO]
GURUVAYUR DEVASWOM MANAGING COMMITTEE VS. C K RAJAN [REFERRED TO]
STATE OF PUNJAB VS. DEVANS MODERN BREWARIES LIMITED [REFERRED TO]
STATE OF UTTAR PRADESH VS. JOHRI MAL [REFERRED TO]
PUNJAB NATIONAL BANK VS. R L VAID [REFERRED TO]
B P ACHALA ANAND VS. S APPI REDDY [REFERRED TO]
SURESH SETH VS. COMMISSIONER INDORE MUNICIPAL CORPORATION [REFERRED TO]
VEMAREDDY KUMARASWAMY REDDY VS. STATE OF A P [REFERRED TO]
GURDEV KAUR VS. KAKI [REFERRED TO]
KULDIP NAYAR VS. UNION OF INDIA [REFERRED TO]
KISHANSING TOMAR VS. MUNICIPAL CORPORATION OF THE CITY OF AMEDABAD [REFERRED TO]
DIVISIONAL MANAGER ARAVALI GOLF CLUB VS. CHANDER HASS [REFERRED TO]
MANOJ SHARMA VS. STATE [REFERRED TO]
STATE OF WEST BENGAL VS. COMMITTEE FOR PROTECTION OF DEMOCRATIC [REFERRED TO]
BHANUMATI VS. STATE OF UP [REFERRED TO]
J AND K NATIONAL PANTHERS PARTY VS. UNION OF INDIA [REFERRED TO]
STATE OF U P VS. MAHINDRA AND MAHINDRA LTD [REFERRED TO]
ASSOCIATION FOR DEMOCRATIC REFORMS VS. UNION OF INDIA [REFERRED TO]
AIDAL SINGH VS. KARAN SINGH [REFERRED TO]
S SAMPOORNAM VS. P V KUPPUSWAMY [REFERRED TO]
INDIAN SOAPS & TOILETRIES MAKERS ASSOCIATION VS. OZAIR HUSAIN [REFERRED TO]
NIRANJAN HEMCHANDRA SASHITTAL VS. STATE OF MAHARASHTRA [REFERRED TO]
S. SUBRAMANIAM BALAJI VS. GOVERNMENT OF TAMIL NADU [REFERRED TO]
SUBRATA ROY SAHARA VS. UNION OF INDIA [REFERRED TO]
MANOJ NARULA VS. UNION OF INDIA [REFERRED TO]
SHAILENDRA SINGH AND OTHERS VS. STATE OF UTTARANCHAL [REFERRED TO]
CENSUS COMMISSIONER VS. R KRISHNAMURTHY [REFERRED TO]
M.C.MEHTA VS. UNION OF INDIA [REFERRED TO]
STATE OF UP VS. SUBHASH CHANDRA JAISWAL [REFERRED TO]
STATE OF HIMACHAL PRADESH AND OTHERS VS. SATPAL SAINI [REFERRED TO]
M/S. MANGALAM ORGANICS LTD. VS. UNION OF INDIA [REFERRED TO]
CHAIRMAN AND MANAGING DIRECTOR FCI AND ORS. VS. JAGDISH BALARAM BAHIRA AND ORS. [REFERRED TO]
COMMUNIST PARTY OF INDIA (MARXIST) VS. STATE OF WEST BENGAL & ORS [REFERRED TO]
SHAILESH MANUBHAI PARMAR VS. ELECTION COMMISSION OF INDIA THROUGH CHIEF ELECTION COMMISSIONER & ORS [REFERRED TO]
WEST BENGAL STATE ELECTION COMMISSION AND ORS. VS. COMMUNIST PARTY OF INDIA (MARXIST) AND ORS [REFERRED TO]