LAWS(UTN)-2019-2-136

JULFIKAR Vs. STATE OF UTTARAKHAND

Decided On February 13, 2019
Julfikar Appellant
V/S
STATE OF UTTARAKHAND Respondents

JUDGEMENT

(1.) Mr. Parikshit Saini, Advocate for the applicant.

(2.) Mr. S.K. Chaudhary, Deputy Advocate General for the State of Uttarakhand.

(3.) Mr. Bhupesh Kandpal, Advocate for respondent no. 2.