(1.) The instant petition has been filed seeking following reliefs:-
(2.) Heard and perused the records.
(3.) The petition has been filed on the ground that parties have amicably settled the issues. A joint compromise application has also been filed along with the petition.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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